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Ashok Kumar Singh And Another vs Jitendra Kumar Singh And Another
2019 Latest Caselaw 4098 ALL

Citation : 2019 Latest Caselaw 4098 ALL
Judgement Date : 3 May, 2019

Allahabad High Court
Ashok Kumar Singh And Another vs Jitendra Kumar Singh And Another on 3 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 692 of 2018
 

 
Appellant :- Ashok Kumar Singh And Another
 
Respondent :- Jitendra Kumar Singh And Another
 
Counsel for Appellant :- Ajay Kumar Singh,Ashish Kumar Singh,Sunil Kumar Rastogi
 
Counsel for Respondent :- Kailash Nath Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Kailash Nath Singh, Advocate has sought adjournment on the ground of illness.

List on 1.8.2019. It shall not be treated as tied up or part heard to this Bench.

Order Date :- 3.5.2019

Mukesh

 

 

 
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