Jai Prakash Trivedi And 5 Ors. vs State Of U.P. Thru ...
2019 Latest Caselaw 4096 ALL

Citation : 2019 Latest Caselaw 4096 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Jai Prakash Trivedi And 5 Ors. vs State Of U.P. Thru ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11928 of 2019
 
Petitioner :- Jai Prakash Trivedi And 5 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy./Addl.Chief Secy.Finance & Ors.
 
Counsel for Petitioner :- Dr. Ramsurat Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

List this petition on 09.05.2019, at 3:30 p.m.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App