Deepak Srivastava vs Prasar Bharti New Delhi Thru Chief ...
2019 Latest Caselaw 4095 ALL

Citation : 2019 Latest Caselaw 4095 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Deepak Srivastava vs Prasar Bharti New Delhi Thru Chief ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12745 of 2019
 
Petitioner :- Deepak Srivastava
 
Respondent :- Prasar Bharti New Delhi Thru Chief Executive Officer & Ors.
 
Counsel for Petitioner :- Rakesh Kumar Tiwari
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Along with this writ petition, one writ petition bearing W.P.No.24372 (S/S) of 2018 has been connected wherein the counsel for the petitioners is Sri A.Z. Siddiqui, who has submitted that he was not aware that his matter has been connected with this writ petition and is listed today, therefore, he could not go through the order dated 02.05.2019, which has been passed in this writ petition.

List this petition on 09.05.2019 in the additional cause list along with Writ Petition No.24372 (S/S) of 2018.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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Deepak Srivastava vs Prasar Bharti New Delhi Thru Chief ...
2019 Latest Caselaw 4095 ALL

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Deepak Srivastava vs Prasar Bharti New Delhi Thru Chief ...2019 Latest Caselaw 4095 ALL

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Deepak Srivastava vs Prasar Bharti New Delhi Thru Chief ...
2019 Latest Caselaw 4095 ALL