C/M, Mahavir Prasad Lakhan Lal ... vs State Of U.P. Thru. ...
2019 Latest Caselaw 4093 ALL

Citation : 2019 Latest Caselaw 4093 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

C/M, Mahavir Prasad Lakhan Lal ... vs State Of U.P. Thru. ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9563 of 2019
 
Petitioner :- C/M, Mahavir Prasad Lakhan Lal Adharsh Inter College & Anr.
 
Respondent :- State Of U.P. Thru. Secy.,Deptt.Of Secondary Education & Ors
 
Counsel for Petitioner :- Ripu Daman Shahi,Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Raj Kr Singh Suryvanshi,Virendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 14.05.2019 in terms of earlier order.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App