Devendra Nath Singh vs State Of ...
2019 Latest Caselaw 4091 ALL

Citation : 2019 Latest Caselaw 4091 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Devendra Nath Singh vs State Of ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28392 of 2018
 
Petitioner :- Devendra Nath Singh
 
Respondent :- State Of U.P.Thru.Prin.Secy.Intermediate Edu.Civil Sectt.&Or
 
Counsel for Petitioner :- Dinesh Chandra Tewari,Rajat Gangwar,Sonu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next cause list under the caption of Senior Citizen cases.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App