Tika Ram vs State Of U.P. Thru ...
2019 Latest Caselaw 4090 ALL

Citation : 2019 Latest Caselaw 4090 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Tika Ram vs State Of U.P. Thru ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28809 of 2017
 
Petitioner :- Tika Ram
 
Respondent :- State Of U.P. Thru Prin.Secy.Consumer Protection Weights&Ors
 
Counsel for Petitioner :- Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Rejoinder affidavit to the counter affidavit filed on behalf of opposite party Nos.1 to 3, is taken on record.

List in the next cause list.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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