Desh Raj And Others vs State Of U.P. Thru Its Princ.Secy. ...
2019 Latest Caselaw 4089 ALL

Citation : 2019 Latest Caselaw 4089 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Desh Raj And Others vs State Of U.P. Thru Its Princ.Secy. ... on 3 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 53596 of 2011
 

 
Petitioner :- Desh Raj And Others
 
Respondent :- State Of U.P. Thru Its Princ.Secy. And Others
 
Counsel for Petitioner :- Surendra Tiwari
 
Counsel for Respondent :- C.S.C.,R.P. Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness of Sri Ramendra Pratap Singh, learned counsel for the respondents.

List in the next cause list.

Order Date :- 3.5.2019

Pramod Tripathi

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