Darshan Kumar Sahu And Ors. vs Prasar Bharti Thru. Chief ...
2019 Latest Caselaw 4087 ALL

Citation : 2019 Latest Caselaw 4087 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Darshan Kumar Sahu And Ors. vs Prasar Bharti Thru. Chief ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 24372 of 2018
 
Petitioner :- Darshan Kumar Sahu And Ors.
 
Respondent :- Prasar Bharti Thru. Chief Executive Officer Prasar Bharti&Or
 
Counsel for Petitioner :- A.Z. Siddiqui
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this petition along with Writ Petition No.12745 (S/S) of 2019 on 09.05.2019 in the additional cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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