Ashok Kumar Pandey vs State Of U.P. Thru ...
2019 Latest Caselaw 4084 ALL

Citation : 2019 Latest Caselaw 4084 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Ashok Kumar Pandey vs State Of U.P. Thru ... on 3 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 15510 of 2017
 
Petitioner :- Ashok Kumar Pandey
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Services & Ors
 
Counsel for Petitioner :- Hari Prasad Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the Ist week of July, 2019 within top ten cases.

Order Date :- 3.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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