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Vinod vs State Of U.P.
2019 Latest Caselaw 4081 ALL

Citation : 2019 Latest Caselaw 4081 ALL
Judgement Date : 3 May, 2019

Allahabad High Court
Vinod vs State Of U.P. on 3 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 4692 of 2018
 

 
Appellant :- Vinod
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjai Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list and connect with criminal appeal no. 4318 of 2018 in the week commencing 29.7.2019.

Order Date :- 3.5.2019

RCT/-

 

 

 
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