Yashpal Singh vs State Of U.P. And Another
2019 Latest Caselaw 4080 ALL

Citation : 2019 Latest Caselaw 4080 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Yashpal Singh vs State Of U.P. And Another on 3 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1538 of 2017
 

 
Appellant :- Yashpal Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Anurag Shukla,Gopal S. Chaturvedi,Nazrul Islam Jafri
 
Counsel for Respondent :- G.A.,Amit Misra,Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 13.5.2019.

Order Date :- 3.5.2019

RCT/-

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