Neetu vs State Of U.P.
2019 Latest Caselaw 4079 ALL

Citation : 2019 Latest Caselaw 4079 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Neetu vs State Of U.P. on 3 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1125 of 2016
 

 
Appellant :- Neetu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar Pandey,P.S. Chauhan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list amongst top ten cases in the cause list.

Order Date :- 3.5.2019

RCT/-

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