Citation : 2019 Latest Caselaw 4078 ALL
Judgement Date : 3 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 5681 of 2016 Appellant :- Aftab Respondent :- State Of U.P. Counsel for Appellant :- Rajesh Dwivedi Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the next cause list.
Order Date :- 3.5.2019
RCT/-
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