Usha Devi vs State Of U.P.
2019 Latest Caselaw 4077 ALL

Citation : 2019 Latest Caselaw 4077 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Usha Devi vs State Of U.P. on 3 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 4971 of 2015
 

 
Appellant :- Usha Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Hari Pratap Gupta,Prakash Chandra Srivastav
 
Counsel for Respondent :- G.A.,Rajiv Chaddha
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 15.7.2019.

Order Date :- 3.5.2019

RCT/-

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