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Uma Shankar Soni vs State Of U.P.
2019 Latest Caselaw 4042 ALL

Citation : 2019 Latest Caselaw 4042 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
Uma Shankar Soni vs State Of U.P. on 2 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 
Criminal Misc. Correction Application No. 2 of 2019
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17869 of 2019
 

 
Applicant :- Uma Shankar Soni
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ramanuj Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The Correction application is allowed.

The judgment/order dated 29.4.2019 will stand corrected as follows:

In the 2nd line of 5th paragraph of the order dated 29.4.2019 "Case Crime No. 813 of 20185" be read as "Case Crime No. 813 of 2018".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 2.5.2019

Masarrat

 

 

 
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