Teetu @ Samarjeet Singh vs State Of U.P. And Another
2019 Latest Caselaw 4041 ALL

Citation : 2019 Latest Caselaw 4041 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Teetu @ Samarjeet Singh vs State Of U.P. And Another on 2 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18339 of 2019
 

 
Applicant :- Teetu @ Samarjeet Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. pointed out that he has not received instructions in the matter.

On the request of learned A.G.A. put up on 15.5.2019 as fresh.

Order Date :- 2.5.2019

Masarrat

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