Shivakant Tripathi And 10 Ors. vs State Of U.P. Thru ...
2019 Latest Caselaw 4033 ALL

Citation : 2019 Latest Caselaw 4033 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Shivakant Tripathi And 10 Ors. vs State Of U.P. Thru ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12723 of 2019
 
Petitioner :- Shivakant Tripathi And 10 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Edu. Lko. & Ors.
 
Counsel for Petitioner :- Meenakshi Singh Parihar,A.P. Singh,Prashant Kumar Singh
 
Counsel for Respondent :- C.S.C.,Abhinav Tripathi,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioners, learned Additional Chief Standing Counsel for the State-respondents and Sri Abhinav N. Trivedi, learned counsel for the opposite party No.6.

On the request of learned counsel for the petitioners, list this petition on 09.05.2019 as fresh.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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