Subhash Kumar And 78 Ors. vs State Of U.P. Thru ...
2019 Latest Caselaw 4029 ALL

Citation : 2019 Latest Caselaw 4029 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Subhash Kumar And 78 Ors. vs State Of U.P. Thru ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5995 of 2018
 
Petitioner :- Subhash Kumar And 78 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Seconadry Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Prafulla Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

Sri M.M. Asthana, learned counsel for the petitioners has submitted that the petitioners have not been getting salary with effect from December, 2016 when the Institution was Provincilised.

List this petition on 22.05.2019, at 3:00 p.m.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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