Citation : 2019 Latest Caselaw 4020 ALL
Judgement Date : 2 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2777 of 2018 Appellant :- Ravindra @ Baboo Respondent :- State Of U.P. Counsel for Appellant :- Amitrana Counsel for Respondent :- G.A.,Alok Kumar Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the week commencing 29.7.2019.
Order Date :- 2.5.2019
RCT/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!