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Raghunath Prasad vs New India Assurance Co. Ltd. And ...
2019 Latest Caselaw 4017 ALL

Citation : 2019 Latest Caselaw 4017 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
Raghunath Prasad vs New India Assurance Co. Ltd. And ... on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2101 of 2013
 

 
Appellant :- Raghunath Prasad
 
Respondent :- New India Assurance Co. Ltd. And Another
 
Counsel for Appellant :- A.L. Jaiswal,Sharve Singh
 
Counsel for Respondent :- P.K. Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.5.2019 as in the connected matter learned counsel for the appellant has sought adjournment on the ground of illness.

Order Date :- 2.5.2019

Mukesh

 

 

 
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