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Sheetla Prasad Shukla vs Surendra Kumar Shukla And Another
2019 Latest Caselaw 4016 ALL

Citation : 2019 Latest Caselaw 4016 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
Sheetla Prasad Shukla vs Surendra Kumar Shukla And Another on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 158 of 2008
 

 
Appellant :- Sheetla Prasad Shukla
 
Respondent :- Surendra Kumar Shukla And Another
 
Counsel for Appellant :- Ravi Chandra Srivastava,Ravindra Srivastava,Shyam Dhar Pandey
 
Counsel for Respondent :- V.K. Dwivedi,R.S. Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Shyam Dhar Pandey, learned counsel for appellant has sought adjournment on the ground of illness.

2. List on 2.8.2019.

Order Date :- 2.5.2019

Mukesh

 

 

 
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