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Rakesh Kumar Gupta vs Ram Bahadur Pal And Another
2019 Latest Caselaw 4015 ALL

Citation : 2019 Latest Caselaw 4015 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
Rakesh Kumar Gupta vs Ram Bahadur Pal And Another on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1610 of 2008
 

 
Appellant :- Rakesh Kumar Gupta
 
Respondent :- Ram Bahadur Pal And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 2.8.2019.

List on 2.8.2019.

Order Date :- 2.5.2019

Mukesh

 

 

 
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