Smt.Poonam And Others vs Amit Kumar And Another
2019 Latest Caselaw 4014 ALL

Citation : 2019 Latest Caselaw 4014 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Smt.Poonam And Others vs Amit Kumar And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3030 of 2007
 

 
Appellant :- Smt.Poonam And Others
 
Respondent :- Amit Kumar And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Saurabh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 17.5.2019 showing the name of Sri Saurabh Srivastava as counsel for respondent in the connected appeal being FAFO No.3061 of 2007.

Order Date :- 2.5.2019

Mukesh

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