Smt. Asha Devi And Others vs Sri Ashok Kumar Mishra And Another
2019 Latest Caselaw 4013 ALL

Citation : 2019 Latest Caselaw 4013 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Smt. Asha Devi And Others vs Sri Ashok Kumar Mishra And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 168 of 2006
 

 
Appellant :- Smt. Asha Devi And Others
 
Respondent :- Sri Ashok Kumar Mishra And Another
 
Counsel for Appellant :- Arun Kumar Mishra,Prakhar Tandon
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri RAhul Sahai, learned counsel for respondent has sought adjournment on the ground of illness.

2. List in the next cause list.

Order Date :- 2.5.2019

Mukesh

Download the LatestLaws.com Mobile App