U.P.S.R.T.C. vs Smt Ram Beti And Others
2019 Latest Caselaw 4010 ALL

Citation : 2019 Latest Caselaw 4010 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

U.P.S.R.T.C. vs Smt Ram Beti And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1702 of 2005
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Smt Ram Beti And Others
 
Counsel for Appellant :- V.K. Singh,Jitendra Kumar,S.C.
 
Counsel for Respondent :- S.P. Singh,S.C.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 2.9.2019.

List on 2.9.2019.

Order Date :- 2.5.2019

Mukesh

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