Oriental Insurance Co Ltd vs Smt. Nazima Khanam And Others
2019 Latest Caselaw 4009 ALL

Citation : 2019 Latest Caselaw 4009 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Smt. Nazima Khanam And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1688 of 2005
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Nazima Khanam And Others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- A.Sayeed,Harish Chandra Mishra,M.Islam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

List on 2.8.2019.

Order Date :- 2.5.2019

Mukesh

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