Citation : 2019 Latest Caselaw 4008 ALL
Judgement Date : 2 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 2860 of 2005 Appellant :- The Oriental Insurance Co. Ltd. Respondent :- Arvind Kumar Pandey And Another Counsel for Appellant :- S.K. Kakkar Counsel for Respondent :- L.C. Sahu,Rajeev Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
None present for respondent. Sri S.K. Kakkar-Advocate is present.
List in the month of August, 2019.
Order Date :- 2.5.2019
Mukesh
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