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The New India Assurance Co. Ltd. vs Raghunath Prasad And Others
2019 Latest Caselaw 4006 ALL

Citation : 2019 Latest Caselaw 4006 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
The New India Assurance Co. Ltd. vs Raghunath Prasad And Others on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1392 of 2002
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Raghunath Prasad And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Sharve Singh,Asharfi Lal Jaiswal,K.K.Roy,S.K.Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Amresh Sinha, learned counsel for appellant has sought adjournment on the ground of illness.

2. List on 15.5.2018.

Order Date :- 2.5.2019

Mukesh

 

 

 
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