Naresh Chandra Tripathi vs U.P. State Transport Corporation ...
2019 Latest Caselaw 4004 ALL

Citation : 2019 Latest Caselaw 4004 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Naresh Chandra Tripathi vs U.P. State Transport Corporation ... on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 549 of 2001
 

 
Appellant :- Naresh Chandra Tripathi
 
Respondent :- U.P. State Transport Corporation Through Its Chairman
 
Counsel for Appellant :- M.P. Srivastava,Vijay Kant Dwivedi
 
Counsel for Respondent :- P.K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None present.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 2.5.2019

Mukesh

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