Citation : 2019 Latest Caselaw 4002 ALL
Judgement Date : 2 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1639 of 2000 Appellant :- Oriental Insurance Co. Ltd. Kanpur Nagar Respondent :- Smt. Chandrawati And Others Counsel for Appellant :- Manish Goyal Counsel for Respondent :- A.C.Tiwari,Anil.Kumar.Singh,Prabha Shanker Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call for record of Court below.
List on 2.8.2019.
Order Date :- 2.5.2019
Mukesh
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