Neetu vs U.P.S.R.T.C. Agra And Others
2019 Latest Caselaw 4001 ALL

Citation : 2019 Latest Caselaw 4001 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Neetu vs U.P.S.R.T.C. Agra And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 328 of 2000
 

 
Appellant :- Neetu
 
Respondent :- U.P.S.R.T.C. Agra And Others
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Jitendra Kumar,N.K.Srivastava,V. K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below.

List on 15.5.2019 for compliance.

Order Date :- 2.5.2019

Mukesh

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