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Sushila Devi And Others vs Guru Deo Singh And Another
2019 Latest Caselaw 3999 ALL

Citation : 2019 Latest Caselaw 3999 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
Sushila Devi And Others vs Guru Deo Singh And Another on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 535 of 1989
 

 
Appellant :- Sushila Devi And Others
 
Respondent :- Guru Deo Singh And Another
 
Counsel for Appellant :- R.K. Porwal
 
Counsel for Respondent :- A.B.Saran,Nagendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Fresh reminder be sent to the Trial Court for sending the record so as to reach this Court on or before 10.7.2019.

List on 10.7.2019.

Order Date :- 2.5.2019

Mukesh

 

 

 
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