New India Assurance Company Ltd. vs Jagdish Prasad And Others
2019 Latest Caselaw 3997 ALL

Citation : 2019 Latest Caselaw 3997 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

New India Assurance Company Ltd. vs Jagdish Prasad And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 12 of 1999
 

 
Appellant :- New India Assurance Company Ltd.
 
Respondent :- Jagdish Prasad And Others
 
Counsel for Appellant :- K.L.Grover,Ramesh Singh
 
Counsel for Respondent :- R.K.Porwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.5.2019 showing the name of Sri Bhavishya Sharma as counsel for respondent.

Order Date :- 2.5.2019

Mukesh

Download the LatestLaws.com Mobile App