Deepak And Another vs State Of U.P.
2019 Latest Caselaw 3994 ALL

Citation : 2019 Latest Caselaw 3994 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Deepak And Another vs State Of U.P. on 2 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5653 of 2018
 

 
Appellant :- Deepak And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mandvi Tripathi,Santosh Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.

List in the week commencing 05.8.2019.

Order Date :- 2.5.2019

RCT/-

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