New India Assurance Co Ltd vs Rakesh Kumar Gupta And Another
2019 Latest Caselaw 3993 ALL

Citation : 2019 Latest Caselaw 3993 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

New India Assurance Co Ltd vs Rakesh Kumar Gupta And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 313 of 2008
 

 
Appellant :- New India Assurance Co Ltd
 
Respondent :- Rakesh Kumar Gupta And Another
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- Amit Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 2.8.2019.

List on 2.8.2019.

Order Date :- 2.5.2019

Mukesh

Download the LatestLaws.com Mobile App