New India Assurance Co. Ltd. ... vs Moti Lal Vishwakarma And Another
2019 Latest Caselaw 3991 ALL

Citation : 2019 Latest Caselaw 3991 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

New India Assurance Co. Ltd. ... vs Moti Lal Vishwakarma And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1317 of 2001
 

 
Appellant :- New India Assurance Co. Ltd. Kanpur
 
Respondent :- Moti Lal Vishwakarma And Another
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- A.N.Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.5.2019.

Order Date :- 2.5.2019

Mukesh

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