Kuber vs State Of U.P.
2019 Latest Caselaw 3956 ALL

Citation : 2019 Latest Caselaw 3956 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Kuber vs State Of U.P. on 1 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18423 of 2019
 

 
Applicant :- Kuber
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mandvi Tripathi,Alka Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the applicant, put up this case on 07.5.2019 as a fresh case before the appropriate Bench.

In the meantime, supplementary affidavit may be filed, as prayed.

Order Date :- 1.5.2019

RCT/-

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