Amarpal Singh vs State Of U.P.
2019 Latest Caselaw 3943 ALL

Citation : 2019 Latest Caselaw 3943 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Amarpal Singh vs State Of U.P. on 1 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 234 of 2018
 

 
Applicant :- Amarpal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Pathak
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.5.2019

Masarrat

Download the LatestLaws.com Mobile App