Ganesh Gaud vs State Of U.P.
2019 Latest Caselaw 3936 ALL

Citation : 2019 Latest Caselaw 3936 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Ganesh Gaud vs State Of U.P. on 1 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2237 of 2019
 

 
Appellant :- Ganesh Gaud
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in July 2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 1.5.2019

RCT/-

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