Prithviraj And Ors. vs State Of U.P.Thru Prin.Secy. ...
2019 Latest Caselaw 3932 ALL

Citation : 2019 Latest Caselaw 3932 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Prithviraj And Ors. vs State Of U.P.Thru Prin.Secy. ... on 1 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 25923 of 2018
 
Petitioner :- Prithviraj And Ors.
 
Respondent :- State Of U.P.Thru Prin.Secy. Parti Bhoomi Vikas Vibhag &Anr.
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Ashutosh Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ran Vijay Singh, learned Additional Chief Standing Counsel has filed the short counter affidavit, today in the Court, the same is taken on record.

Learned counsel for the petitioners may file reply to the said short counter affidavit within a period of one week.

List this petition on 15.05.2019 within top ten cases.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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