Banshidhar Saroj & 2 Ors. vs State Of U.P. ...
2019 Latest Caselaw 3928 ALL

Citation : 2019 Latest Caselaw 3928 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Banshidhar Saroj & 2 Ors. vs State Of U.P. ... on 1 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3749 of 2017
 
Petitioner :- Banshidhar Saroj & 2 Ors.
 
Respondent :- State Of U.P. Thru.Prin.Secy.Rd,Civil Sectt. Lko. & 5 Ors.
 
Counsel for Petitioner :- Yadukul Shiromani Srivast
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this petition on 22.05.2019 within top ten cases.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App