Madan Gopal Gupta vs Raju @ Raj Kumar And Others
2019 Latest Caselaw 3927 ALL

Citation : 2019 Latest Caselaw 3927 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Madan Gopal Gupta vs Raju @ Raj Kumar And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1276 of 2003
 

 
Appellant :- Madan Gopal Gupta
 
Respondent :- Raju @ Raj Kumar And Others
 
Counsel for Appellant :- Ram Kishor Gupta
 
Counsel for Respondent :- V.S.Parmar,Arvind Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Saurabh Srivastava-Advocate has sought adjournment on the ground of illness.

List on 20.5.2019.

Order Date :- 1.5.2019

Mukesh

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