Deepak Sethi vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 3920 ALL

Citation : 2019 Latest Caselaw 3920 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Deepak Sethi vs State Of U.P. Thru. Prin. Secy. ... on 1 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 20185 of 2018
 
Petitioner :- Deepak Sethi
 
Respondent :- State Of U.P. Thru. Prin. Secy. Food & Civil Supplies & Ors.
 
Counsel for Petitioner :- Dr. Shivji Shukla,Prabhat Narayan Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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