Kishore Kumar vs Smt. Munisha And Others
2019 Latest Caselaw 3904 ALL

Citation : 2019 Latest Caselaw 3904 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Kishore Kumar vs Smt. Munisha And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2877 of 2005
 

 
Appellant :- Kishore Kumar
 
Respondent :- Smt. Munisha And Others
 
Counsel for Appellant :- ,K.C. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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