U.P.S.R.T.C. Thru Its Regional ... vs Wazid Ali And Another
2019 Latest Caselaw 3896 ALL

Citation : 2019 Latest Caselaw 3896 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

U.P.S.R.T.C. Thru Its Regional ... vs Wazid Ali And Another on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2933 of 2004
 

 
Appellant :- U.P.S.R.T.C. Thru Its Regional Manager
 
Respondent :- Wazid Ali And Another
 
Counsel for Appellant :- Avanish Mishra,J.N.Singh,Sunil Kumar Mishra
 
Counsel for Respondent :- Rajiv Kumar Saini,D.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 1.8.2019 as it relates to contributory negligence / composite negligence as pleaded by learned counsel for appellant.

Order Date :- 1.5.2019

Mukesh

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