Smt. Shakuntala Devi And Ors. vs Abdul Shahid And Ors.
2019 Latest Caselaw 3892 ALL

Citation : 2019 Latest Caselaw 3892 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Smt. Shakuntala Devi And Ors. vs Abdul Shahid And Ors. on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 234 of 1994
 

 
Appellant :- Smt. Shakuntala Devi And Ors.
 
Respondent :- Abdul Shahid And Ors.
 
Counsel for Appellant :- Sankatha Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 23.5.2019.

Order Date :- 1.5.2019

Mukesh

Download the LatestLaws.com Mobile App