Shiv Bahadur Singh [Deceased] vs Shital Deen And Others
2019 Latest Caselaw 978 ALL

Citation : 2019 Latest Caselaw 978 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Shiv Bahadur Singh [Deceased] vs Shital Deen And Others on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1049 of 1982
 

 
Petitioner :- Shiv Bahadur Singh [Deceased]
 
Respondent :- Shital Deen And Others
 
Counsel for Petitioner :- S.Mirza,Shafiq Mirza
 
Counsel for Respondent :- C.S.C.,S N Saxena
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner prays for and, as a last opportunity, is granted one week's further time to file rejoinder affidavit.

List after one week.

Order Date :- 11.3.2019

Satyam

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