Bhagwan Bahadur And Others vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 972 ALL

Citation : 2019 Latest Caselaw 972 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Bhagwan Bahadur And Others vs Deputy Director Of Consolidation ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 167 of 1982
 

 
Petitioner :- Bhagwan Bahadur And Others
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- R.A.Upadhyay,Ajay Pratap Singh,B.L.Shukla,S.H.Tewari,T.N.Gupta
 
Counsel for Respondent :- C.S.C.,D K Tiwari,Kripa Shankar Shukla,U.P.S. Kushwaha
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Ajay Pratap Singh, counsel for the petitioners.

List again in the next cause list.

Order Date :- 11.3.2019

Satyam

Download the LatestLaws.com Mobile App