Ram Achal And Others vs Deputy Director Of ...
2019 Latest Caselaw 970 ALL

Citation : 2019 Latest Caselaw 970 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ram Achal And Others vs Deputy Director Of ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3417 of 1982
 

 
Petitioner :- Ram Achal And Others
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- R.S.Pandey,P.C.Agarwal
 
Counsel for Respondent :- A.S.Chaudhary,C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri A.S. Chaudhary, counsel for the respondents has died.

Issue card notice to the respondents to engage another counsel.

Order Date :- 11.3.2019

Satyam

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