Gurdin And Another vs Asstt. Director Of ...
2019 Latest Caselaw 968 ALL

Citation : 2019 Latest Caselaw 968 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Gurdin And Another vs Asstt. Director Of ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3765 of 1981
 

 
Petitioner :- Gurdin And Another
 
Respondent :- Asstt. Director Of Consolidation, Sultanpur And Others
 
Counsel for Petitioner :- Bireshwar Nath
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar Singh
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners is granted a last opportunity to inspect the file and verify the position.

List again in the next cause list.

Order Date :- 11.3.2019

Satyam

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